Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 186] [Entire Act]

Union of India - Subsection

Section 186(6) in The Coal Mines Regulations, 2017

(6)The key of every case or container shall be retained by the shot-firer in his own possession throughout his shift.