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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(e) in The E-waste (Management and Handling) Rules, 2011

(e)'collection centre' means a centre established, individually or jointly or a registered society or a designated agency or a company or an association to collect e-waste;