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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2) in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

(2)The Corporation shall keep at its head office properly maintained books of accounts with respect to-
(a)all monies received by it,
(b)all other transactions of pecuniary nature,
(c)assets and liabilities of the Corporation.