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State of West Bengal - Section

Section 44 in JIS University Act, 2014

44. Accreditation of the University..

(1)The University shall obtain accreditation from the National Assessment and Accreditation Council or such other body or authority as may be determined by the Central or the State Government or the appropriate Regulatory Body from time to time, within three years of its establishment and communicate the same to the State Government and relevant Regulatory Bodies in writing along with such accreditation certificate.
(2)The University shall ensure renewal of such accreditation from time to time.