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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(4) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(4)[ No site in which a power line passes above or adjacent to it within the minimum clearance distance specified in the Indian Electricity Rules, 1956 shall be used for the construction of a building. In the case of an existing building in which a power line passes above or in front of, and outside the premises, closing the approach way, adequate minimum clearances shall be observed and protective devices shall be provided, as per the provisions in the Indian Electricity Rules, 1956.] [Added by G.O. Ms. 539, dated the 11th April 1997.]