Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Jharkhand - Subsection Section 26(ii) in Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 (ii)he has passed such tests as may from time to time be prescribed in the Departmental Examination Rules, and
