Section 9(1)(iv) in The Bihar Agricultural Produce Markets Act, 1960

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State of Bihar - Subsection

Section 9(1)(iv) in The Bihar Agricultural Produce Markets Act, 1960

(iv)one shall be a person appointed by the Co-operative bank of the market area provided that if there are more Co-operative banks than one in the said area the appointment shall be made by the said Co-operative banks in such order of rotation as may be specified in this behalf by the Chief Commissioner;

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State of Bihar - Subsection

Section 9(1)(iv) in The Bihar Agricultural Produce Markets Act, 1960