Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(4) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969 (4)The central Government may, after consultation with the Reserve Bank, make a scheme to amend or vary any scheme made under sub-section (1).
