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State of Bihar - Section

Section 6 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015

6. Eligibility.

- (i) Recognised Non-Government Sanskrit Middle School - 01 (one) Peon-Matric Pass.
(ii)Recognised Non-Government Primary-Cum-Middle Sanskrit School-01 (one) Peon-Matric Pass.
(iii)Recognised Non-Government Madhyamik Sanskrit School -
(a)01 (one) Clerk-Intermediate Pass
(b)01 (one) Peon- Matric Pass.
(iv)Recognised Non-Government Primary Cum High Sanskrit School -
(a)01 (one) Clerk-Intermediate Pass
(b)01 (one) Peon- Matric Pass.