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Union of India - Section

Section 1633 in The Competition Commission of India (Lesser Penalty) Regulations, 2009

1633.

Notification No. L-3(4)/Reg-L,P./2009-10/CCI. - In exercise of the powers conferred by section 64, read with section 46 and clause (b) of section 27 of the Competition Act, 2002 (12 of 2003), the Competition Commission of India hereby makes the following regulations, namely: -