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[Section 3]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 3(2) in Madhya Pradesh Gau-Bhains Vansh Prajnan Viniyaman Adhiniyam, 2019
| (a) | Secretary in-charge, Animal HusbandryDepartment. | Chairperson |
| (b) | Director, Animal Husbandry, Madhya Pradesh | Member |
| (c) | Managing Director, Madhya Pradesh StateLivestock and Poultry Development Corporation. | Member |
| (d) | Representative (not below the rank of AssistantCommissioner), Department of Animal Husbandry, Dairying andFisheries, Ministry of Agriculture and Farmers' Welfare,Government of India. | Member |
| (e) | Director of Research, or his representative notbelow the rank of Professor or Principal Scientist, VeterinaryScience University, Jabalpur. | Member |
| (f) | one eminent veterinarian experienced in semenproduction to be nominated by the State Government. | Member |
| (g) | one eminent bovine breeder from the State ofMadhya Pradesh to be nominated by the State Government. | Member |
| (h) | one veterinarian not below the rank of DeputyDirector, Department of Animal Husbandry, Madhya Pradesh to benominated by the State Government. | Registrar |