Calcutta High Court
Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 18 October, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-17
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
AP/340/2020
IA NO: GA/2/2022
HOOGLY RIVER BRIDGES COMMISSIONERS
VS
MBL INFRASTRUCTURE LTD
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 18th October, 2023.
Appearance:
Mr. Chayan Gupta, Adv.
Mr. Aviroop Mitra, Adv.
...for the petitioner
Mr. Ratnanko Banerji, Sr. Adv.
Ms. Sristi Barman Ray, Adv.
Ms. Pritha Basu, Adv.
Ms. Shakshi Mandella, Adv.
...for the respondent
The Court:- Learned counsel appearing for the petitioner/award-debtor prays for an adjournment. Considering the fact that the award is of 29th June, 2020 and the present application for setting aside of the award is only being considered by this Court from 20th June, 2023, that too, with several adjournments taken by the petitioner, list this matter on 16th November, 2023.
There shall be no further orders for adjournment.
(MOUSHUMI BHATTACHARYA, J.) T.O. A.R.(C.R.)