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Calcutta High Court

Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 18 October, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-17
                                  ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                                   AP/340/2020
                                IA NO: GA/2/2022

                   HOOGLY RIVER BRIDGES COMMISSIONERS
                                    VS
                        MBL INFRASTRUCTURE LTD

BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 18th October, 2023.
                                                                           Appearance:
                                                                Mr. Chayan Gupta, Adv.
                                                                 Mr. Aviroop Mitra, Adv.
                                                                     ...for the petitioner

                                                         Mr. Ratnanko Banerji, Sr. Adv.
                                                          Ms. Sristi Barman Ray, Adv.
                                                                 Ms. Pritha Basu, Adv.
                                                           Ms. Shakshi Mandella, Adv.
                                                                  ...for the respondent

The Court:- Learned counsel appearing for the petitioner/award-debtor prays for an adjournment. Considering the fact that the award is of 29th June, 2020 and the present application for setting aside of the award is only being considered by this Court from 20th June, 2023, that too, with several adjournments taken by the petitioner, list this matter on 16th November, 2023.

There shall be no further orders for adjournment.

(MOUSHUMI BHATTACHARYA, J.) T.O. A.R.(C.R.)