Allahabad High Court
Smt. Shahjahan vs District Judge Faizabad on 6 January, 2010
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
Court No. - 9 Case :- MISC. SINGLE No. - 4723 of 2009 Petitioner :- Smt. Shahjahan Respondent :- District Judge Faizabad Petitioner Counsel :- Mohd. Adil Khan Respondent Counsel :- C.S.C.,I.D.Shukla,Rajendra Pratap Singh,S.K.Mehrotra C.M.Appln. No.96 (W) of 2010 Hon'ble Devendra Kumar Arora,J.
Delay condoned.
Counter affidavit filed on behalf of opposite party no.3 is taken on record. Two weeks' time is granted to the learned counsel for the petitioner to file rejoinder affidavit.
List immediately thereafter. Order Date :- 6.1.2010 Suresh/-