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Allahabad High Court

Smt. Shahjahan vs District Judge Faizabad on 6 January, 2010

Author: Devendra Kumar Arora

Bench: Devendra Kumar Arora

Court No. - 9

Case :- MISC. SINGLE No. - 4723 of 2009

Petitioner :- Smt. Shahjahan
Respondent :- District Judge Faizabad
Petitioner Counsel :- Mohd. Adil Khan
Respondent Counsel :- C.S.C.,I.D.Shukla,Rajendra Pratap
Singh,S.K.Mehrotra

C.M.Appln. No.96 (W) of 2010

Hon'ble Devendra Kumar Arora,J.

Delay condoned.

Counter affidavit filed on behalf of opposite party no.3 is taken on record. Two weeks' time is granted to the learned counsel for the petitioner to file rejoinder affidavit.

List immediately thereafter. Order Date :- 6.1.2010 Suresh/-