Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(5) in Bihar Public Works Contracts Disputes Arbitration Tribunal Rules, 2009 (5)In the event of appointment of a retired person in the post of Secretary, he shall be paid salary and allowances etc. deduction his pension etc.
