Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(1) in The Tamil Nadu Catering Establishments Act, 1958 (1)The provisions of this Act, except section 21 and section 22 shall not apply do any catering establishment in which only members of the employer's family are employed.
