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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Chattisgarh - Subsection

Section 65(5)(v) in The Chhattisgarh Co-operative Societies Rules, 1962

(v)The holder of a decree attached under this sub-rule, shall give the Recovery Officer executing the decree such information and aid as may reasonably be required.