Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(iv) in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003 (iv)Director General (Road Development) and Special Secretary, Ministry of Road Transport and Highways.
