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[Cites 0, Cited by 0] [Section 198(4)] [Section 198] [Entire Act]

Union of India - Subsection

Section 198(4)(c) in The Companies Act, 2013

(c)bonus or commission paid or payable to any member of the company’s staff, or to any engineer, technician or person employed or engaged by the company, whether on a whole-time or on a part-time basis;