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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in The Rajasthan Small Causes Courts Ordinance, 1950

(1)A Court of Small Causes shall not take cognizance of the suits specified in the schedule as suits excepted from the cognizances of a Court of Small Causes.