Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(9)] [Section 30] [Entire Act] Union of India - Subsection Section 30(9)(e) in The Industrial Finance Corporation Act, 1948 (e)transferring the management of the industrial concern to the Corporation of rejecting the claim made in this behalf: