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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(2)(b) in The Companies Act, 1956

(b)the consent required by [* * *] [The words " clause (b) of" omitted by Act 65 of 1960, Section 19 (w.e.f. 28.12.1960). ] sub-section (3) of section 60.