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[Cites 0, Cited by 0] [Section 56B(8)] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(8)(i) in The Rajasthan Agricultural Produce Markets Rules, 1963

(i)install trading terminals in the one or more market area for on-line trading at prominent locations, which are easily accessible to agriculturists;