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Union of India - Section

Section 7 in Protection of Children from Sexual Offences Rules, 2020

7. Legal aid and assistance.

(1)The CWC shall make a recommendation to District Legal Services Authority (hereafter referred to as "DLSA") for legal aid and assistance.
(2)The legal aid and assistance shall be provided to the child in accordance with the provisions of the Legal Services Authorities Act, 1987 (39 of 1987).