Section 6(12)(c) in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

[Cites 0, Cited by 0] [Section 6(12)] [Section 6] [Entire Act]

(c)approve the fee structure or determine some other fee which can be charged by the institution.

Legal Document View