Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 1 in The High Court Judges (Salaries And Conditions Of Service) Act, 1954 1. Short title.— This Act may be called the High Court Judges (Salaries and Conditions of Service) Act, 1954.
