[Cites 0, Cited by 3]
[Section 43]
[Entire Act]
Union of India - Subsection
Section 43(2) in The State Bank Of India Act, 1955
| (2) The officers, advisers and employees of the State Bank shall exercise such powers and perform such duties as may, by general or special order, be entrusted or delegated to them by the Central Board. |