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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(2)(a) in Uttar Pradesh State Universities Act, 1973

(a)having in his possession, custody or control any property of a college in respect of which an order has been made under Section 58 wrongfully withholds such property from the Authorised Controller appointed under that section or from any person authorised by him in that behalf; or