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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1) in Kerala Education Act, 1958

(1)For the purpose of advising the Government on matters pertaining to educational policy and administration of the Department of General Education, the Government may, by notification in the Gazette, constitute a State Education Advisory Board, consisting of officials and non-officials.