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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(2)(ii) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(ii)[ The registration certificate shall on payment of the prescribed fee, be renewed for a period of five years.] [Clause (ii) substituted vide H.P. Act No. 15 of 2004.]