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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(2)(a) in Karnataka Right to Information Act, 2000

(a)information, the disclosure of which would pre-judicially affect the sovereignty and integrity of India, security of the State, strategic scientific or economic interest of India or conduct of international relations;