Bombay High Court
Parle Agro Pvt. Ltd vs Employees State Insurance Corporation ... on 16 March, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
sat wp 2768-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2768 OF 2020
Parle Agro Pvt.Ltd. ...Petitioner
vs.
Employees State Insurance Corporation & Anr. ...Respondents
Mr.K.M. Naik, Senior Advocate with Hemant Telkar for Petitioner.
CORAM : S.C. GUPTE, J.
DATE : 16 MARCH 2020
P.C. :
Mentioned. Not on board.
Issue notice to the Respondents returnable on 7 April 2020. In the meantime, no coercive steps shall be taken against the Petitioner herein in pursuance of the impugned order dated 10 January 2020.
(S.C. GUPTE, J.) Digitally signed by Sanskruti A. Thakur Sanskruti Date:
A. Thakur 2020.03.17 00:13:45 +0530 1/1