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Bombay High Court

Parle Agro Pvt. Ltd vs Employees State Insurance Corporation ... on 16 March, 2020

Author: S.C. Gupte

Bench: S.C. Gupte

                      sat                                                                   wp 2768-2020.doc


                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  CIVIL APPELLATE JURISDICTION

                                                  WRIT PETITION NO. 2768 OF 2020

                               Parle Agro Pvt.Ltd.                                     ...Petitioner
                                     vs.
                               Employees State Insurance Corporation & Anr.            ...Respondents

                               Mr.K.M. Naik, Senior Advocate with Hemant Telkar for Petitioner.

                                                                CORAM : S.C. GUPTE, J.
                                                                DATE     : 16 MARCH 2020

                               P.C. :

Mentioned. Not on board.

Issue notice to the Respondents returnable on 7 April 2020. In the meantime, no coercive steps shall be taken against the Petitioner herein in pursuance of the impugned order dated 10 January 2020.

(S.C. GUPTE, J.) Digitally signed by Sanskruti A. Thakur Sanskruti Date:

A. Thakur 2020.03.17 00:13:45 +0530 1/1