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State of Madhya Pradesh - Section

Section 2 in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

2. Definitions.

- In these rules, unless the context otherwise requires,-
(a)"Act" means the Madhya Pradesh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension Adhiniyam, 1972 (No. 7 of 1973);
(b)"Coupon Book" means a railway travel coupon book issued to an ex-member;
(c)"Ex-member" means a person entitled to pension under Section 6-A of the Act;
(d)"Secretary" means the Secretary of the Madhya Pradesh Legislative Assembly and includes any other officer of the Vidhan Sabha as may be authorised by the Speaker for the purposes of these rules.