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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(6) in The Port Rules for the Port Of Visakhapatnam

(6)The master of a vessel shall, in accordance with the provision of the Indian Ports Act, 1908, display such signals as required by the Pilot to be used or as may be directed by the Pilot.