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[Cites 0, Cited by 0] [Section 73H(3)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(3)(ii) in Maharashtra Factories Rules, 1963

(ii)All pipes carrying hot exhaust or chemicals shall be installed outside the plant building and where this is not possible, these pipes including the flanged portion shall be effectively lagged.