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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(d) in Nagar Parishad Daudnagar Plastic Waste Management Bye-laws, 2018

(d)ULB shall ensure source segregation of wet and dry waste and inert materials through establishment of Material Recovery Facility with arrangements of separate bins or storage chambers for sorting and storing of dry waste such as Paper, plastic, iron, glass, e-waste, polythene, rugs, leather, shoes, pet bottles, rubber etc.