Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Jammu-Kashmir - Subsection Section 59(1) in The Jammu and Kashmir Housing Board Act, 1976 (1)The Government may by notification in the Government Gazette and subject to the condition of previous publication, make rules, for carrying out the purposes of this Act.
