Section 66(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

(b)where the applicant undertakes to bear the cost any extension which may be necessary beyond a distance of thirty metres for connecting the premises with the nearest existing main, any premises situated beyond such distance.

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State of Uttar Pradesh - Subsection

Section 66(1)(b) in The U.P. Water Supply and Sewerage Act, 1975