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Union of India - Section

Section 14 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

14. Charges for Banking of Solar Power.

- The Solar Projects, whether self-owned or third party owned installed under these Regulations, shall be exempted from charges in respect of banking of electricity.