Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 46 in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

46.

The management shall attend full co-operation and give access to the Inspector under the Employees Provident Fund Act, 1952 to go into the details of records maintained by the Trust required by him and pay inspection charges at the appropriate rate.Orissa State Electricity BoardApplication for Admission to Contributory Provident Fund