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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(4)(f) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(f)study of social impacts of the project, and the nature and cost of addressing them and the impact of these costs on the overall costs of the project vis-á-vis the benefits of the project: