Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017 (2)The trustees may unanimously decide that the activities of the trustee are detrimental to the objectives or activities or administration of the Trust.
