Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(a) in The Indian Easements Act, 1882

(a)when, from a cause preceding the grant of it, the grantor ceases to have any interest in the property affected by the license;