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[Section 12]
[Entire Act]
State of Kerala - Subsection
Section 12(2) in Marine Fishing Regulation Rules, 1980
| 1 | Name and address of owner /s | : |
| 2 | Occupation of owner/s | : |
| 3 | Place of permanent residence of owner/s | : |
| 4 | Name of the fishing vessel | : |
| 5 | Registration No and date | : |
| 6 | Place of registration and agency/Office withwhich registered | : |
| 7 | Whether previously licensed and if so, No. oflicence and period for which licenced | : |
| 8 | Particulars of fishing vessel | : |
| (a) Length | : | |
| (b) Breadth | : | |
| (c) Draft | : | |
| (d) Make and HP of engine | : | |
| (e) Type of vessel | : | |
| 9 | Place where constructed | : |
| 10 | Year of construction | : |
| 11 | How & when acquired | : |
| 12 | No. of Crew | : |
| 13 | Particulars of trained crew and theirqualification | : |
| 14 | Type of fishing gear proposed to be operated | : |
| 15 | Specified area of operation for which licence isapplied for | : |
| 16 | Period for which licence is requested | : |
| 17 | Amount of fees remitted and mode of remittance | : |
| Place:Date: | Signature of owner/s |
| Witness: | Signature of owner/s. |
| 1 | No. and date of Licence | : |
| 2 | Name and address of the person /s to whom thelicence is issued | : |
| 3 | Particulars of the fishing vessel licenced | : |
| 4 | Fishing gear licenced | : |
| 5 | Specified area for which the licence is issued | : |
| 6 | Period for which the licence is issued | : |
| Place:Date: | Signature of the Authorised Officer(Seal) |