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[Cites 0, Cited by 0] [Section 24E] [Entire Act]

State of Rajasthan - Subsection

Section 24E(6) in University of Rajasthan Act, 1946

(6)There shall be atleast one and not more than two external members on each Board consisting of five or less than five members and atleast two and not more than three external members on each Board consisting of more than five members.