Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(20)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(20)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)to all applicants in case the number of subscribers to the initial offer forming part of the public is less than two hundred.