Delhi High Court - Orders
Subramanian Swamy vs Sonia Gandhi & Ors on 28 July, 2025
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 578/2021 & CRL.M.A. 2879/2021
SUBRAMANIAN SWAMY .....Petitioner
Through: Mr. Satya Sabharwal, Ms. Palak
Bishnoi, Advocates.
versus
SONIA GANDHI & ORS. .....Respondents
Through: Mr. R.S Cheema, Senior Advocate
with Mr. Tarannum Cheema, Mr.
Akash Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 28.07.2025 Hon'ble Judge is not holding the Court in the pre-lunch session. Renotify on 08.10.2025.
BY ORDER COURT MASTER JULY 28, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/07/2025 at 22:21:36