Supreme Court - Daily Orders
Balwinder Singh vs Balwinder Kaur on 5 January, 2021
ITEM NO.22 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9340/2020
BALWINDER SINGH Petitioner(s)
VERSUS
BALWINDER KAUR Respondent(s)
(FOR ADMISSION and IA No.134295/2020-WITHDRAWAL OF CASE /
APPLICATION
IA No. 134295/2020 - WITHDRAWAL OF CASE / APPLICATION)
Date : 05-01-2021 These matters were called on for hearing today.
For Petitioner(s)
Mr. Ajay Kumar Singh, AOR
For Respondent(s)
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Unregistered petition is allowed to be withdrawn.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2021.01.06 11:57:13 IST Reason: