Karnataka High Court
Karnataka State Road Transport ... vs B V Venkataramana S/O Venkatarayappa on 23 February, 2011
Author: H N Nagamohan Das
Bench: H N Nagamohan Das
' ' . Sfxafithinagar, E THE HEGH COURT Q15' KARNATAKA AT BANGALO.R.E EBATED THIS THE 2330 DAY OF FEBRUARY; 2011"'---.» BEFORE ma HONBLE MR. JUSTICE HN. NAGAMQH-3N :;:As ' 1'
WP, N0" 34556/20:3 g:,§%::{3;:s:<:'::) BETWEEN: V' 1 . % 1? Karnataka State Road Transport: Corporation, A Statutory body '
2. The Divisional Controikyf '» K.S.R.T.C. K0131" .}_f)ivisi0:ri', - Kolar. 2,-' =i Both h«s3rewi°:i1 re§§ 1*e_Sc.I§i:e.d..--- By their "d.11iyv ai3thCr1zed»L. chismaw "offiw-'.;% K.S_;R."f;C. Ceritral Office . Bar;ga1ore.;¥"56O 027.
P1'_eSe:J._ fVt}y' i§;sh.an:ah¢ ...PETE'FION_E',RS [BY v'S{Tf€E'i;HA H. SINGH. AEDVH 3 ._ " ;B'.'a§'.' 'J @1?1ka4taramana j __ " S5 /' 0' ;Veniia1ia1'ayappa, T Aged about 66 years, 'éifiesidingg at Cheiuy, Bagfepzaflii Taizik, '."'1.V(1.';(3"v'= in «ma §s.um_: §};:':'i:§L'L,.
p12I1ish&%<;i '€.E:e: r@a§p€>m:i€:':.i: zzgaixlsii Wham the mis- {iondumi is prevail by ievyirigf fine of R8. 3600/». §;r}.1 {i".2.T<::
facts_»1; :«3e;t1d {7fiI'{TL1IZ1Sf,&1I1C'.f3S of 311113 (tame, the <?1Vis*a:t.§:le;':._i__C>:§;._.__"
mzercisseci by the Lzaibour Csuri can net bfzwt-;.2_§.'i':i;E3.§j:.hc::* arbitrzlry or iiiegai.
For the reasons stated .:--i'br__aVe, iafifxtl 1'1{w% j:EQ1;-3§'.'iVfiE1I:)§1E3 % ground to interfere with the tfije Writ Petition is hereby Adismisisfii, 'V "$3 .... .. " *;§j%"*?
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