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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1A) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(1A)[ In every ship of 7500 tons or over but of less than 15000 tons, there shall be provided private water closets attached to sleeping rooms of at least four offices and in the case of ships of 15000 tons or over witch water closets shall be provided in respect of sleeping rooms of all senior officers;Provided that such private water closets may be combined with private batch rooms.] [Inserted by G.S.R. 1390, dated 12th December, 1974]