Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(2)(a) in Haryana Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(a)police clearance certificate - every individual shall obtain the police clearance certificate from his local police station before appointment or engagement;